Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 291] [Entire Act] State of Madhya Pradesh - Subsection Section 291(8) in The M.P. Municipal Corporation Act, 1956 (8)The cost of such scheme, or such portion of the cost as the Government may deem fit shall be paid from the municipal fund.
