Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

M/S. Zuari Cement Limited, vs Southern Power Distribution Company Of ... on 14 September, 2022

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

     IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
            THE HON'BLE SRI JUSTICE NINALA JAYASURYA
                   WRIT PETITION NO.35602 of 2015
Between:-

M/s Zuari Cement Limited, Krishna Nagar,
Yerraguntla, Kadapa District, represented
by its Assistant General Manager-Electrical
Sri P.Raghuram                                       ....         Petitioner
                                     And

Southern Power Distribution Company
of Andhra Pradesh Ltd., represented
by its Managing Director, Tirupati
and 2 others.                                        ....        Respondents

Counsel for the Petitioner       : Mr.Challa Gunaranjan


Counsel for the Respondents      :             Nil

ORDER:

Mr.N.Sai Phani Kumar, learned counsel representing Mr.Challa Gunaranjan, learned counsel for the petitioner seeks permission of the Court to withdraw the Writ Petition, however with a liberty to file afresh, if so advised. Permission is accorded.

Accordingly, this Writ Petition is dismissed, as withdrawn. There shall be no order as to costs.

As a sequel, Interlocutory Applications pending, if any, shall stand closed.

___________________________ JUSTICE NINALA JAYASURYA Date: 14.09.2022 IS THE HON'BLE SRI JUSTICE NINALA JAYASURYA WRIT PETITION NO.35602 of 2022 Date: 14.09.2022 IS