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Land And Building Department Through ... vs Mahender Singh . on 16 October, 2015

Bench: Dipak Misra, Prafulla C. Pant

     ITEM NO.22                                COURT NO.5              SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                  No(s).
     15187/2015

     (Arising out of impugned final judgment and order dated 01/10/2014
     in WPC No. 3740/2014 passed by the High Court Of Delhi At New
     Delhi)

     LAND AND BUILDING DEPARTMENT THROUGH
     ITS UNDER SECRETARY & ANR.                                          Petitioner(s)

                                                      VERSUS

     MAHENDER SINGH & ORS.                                              Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     WITH
     S.L.P.(C)...CC No. 15368/2015
     (With appln.(s) for c/delay in filing SLP and Office Report)
     S.L.P.(C)...CC No. 15576/2015
     (With appln.(s) for c/delay in filing SLP and Office Report)


     Date : 16/10/2015 This petition was called on for hearing today.


     CORAM :                 HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT


     For Petitioner(s)                 Mr.   Pradeep Misra, Adv.
                                       Mr.   V.s. Vasisht, Adv.
                                       Mr.   Vishal Singh H. Jyoti Katria, Adv.
                                       Ms.   Rachana Srivastava, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice on the application for condonation of delay as well as on the special leave petition returnable within four weeks.

Reason:                  List on 29.03.2016.


                         (Gulshan Kumar Arora)                      (H.S. Parasher)
                              Court Master                            Court Master