Delhi High Court - Orders
Bimla vs Delhi Bocww Board & Anr on 18 February, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~1 to 5 & 16 to 18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10889/2020
BIMLA ..... Petitioner
Through: Mr. Chirayu Jain, Adv.
versus
DELHI BOCWW BOARD & ANR. ..... Respondents
Through: Ms. Urvi Mohan, Adv. for Mr. Sanjoy
Ghose, ASC, GNCTD.
AND
+ W.P.(C) 10891/2020
VIRENDER SINGH ..... Petitioner
Through: Mr. Chirayu Jain, Adv.
versus
DELHI BUILDING AND OTHER CONSTRUCTION WORKERS
WELFARE BOARD & ANR. ..... Respondents
Through: Ms. Urvi Mohan, Adv. for Mr. Sanjoy
Ghose, ASC, GNCTD.
AND
+ W.P.(C) 10892/2020
ARJUN SINGH ..... Petitioner
Through: Mr. Chirayu Jain, Adv.
versus
DELHI BUILDING AND OTHER CONSTRUCTION WORKERS
WELFARE BOARD AND ANR ..... Respondents
Through: Ms. Urvi Mohan, Adv. for Mr. Sanjoy
Ghose, ASC, GNCTD.
AND
+ W.P.(C) 10910/2020
RAM PYARI ..... Petitioner
Through: Mr. Chirayu Jain, Adv.
versus
DELHI BUILDING AND OTHER CONSTRUCTION WORKERS
WELFARE BOARD AND ANR ..... Respondents
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:18.02.2021
18:47:32
Through: Ms. Urvi Mohan, Adv. for Mr. Sanjoy
Ghose, ASC, GNCTD.
AND
+ W.P.(C) 10915/2020
RAMJEET ..... Petitioner
Through: Mr. Chirayu Jain, Adv.
versus
DELHI BOCWW BOARD & ANR. ..... Respondents
Through: Ms. Urvi Mohan, Adv. for Mr. Sanjoy
Ghose, ASC, GNCTD.
AND
+ W.P.(C) 10694/2020
AARTI SHARMA ..... Petitioner
Through: Mr. Chirayu Jain, Adv.
versus
DELHI BUILDING AND OTHER CONSTRUCTION WORKERS
WELFARE BOARD & ANR. ..... Respondents
Through: Ms. Urvi Mohan, Adv. for Mr. Sanjoy
Ghose, ASC, GNCTD.
AND
+ W.P.(C) 10700/2020
SITA RAM ..... Petitioner
Through: Mr. Chirayu Jain, Adv.
versus
DELHI BUIILDING AND OTHER CONSTRUCTION WORKERS
BOARD & ANR. .... Respondents
Through: Ms. Urvi Mohan, Adv. for Mr. Sanjoy
Ghose, ASC, GNCTD.
AND
+ W.P.(C) 10725/2020 & CM APPL. 33636/2020
SITA RAM ..... Petitioner
Through: Mr. Chirayu Jain, Adv.
versus
DELHI BUIILDING AND OTHER CONSTRUCTION WORKERS
WELFARE BOARD & ANR. ..... Respondents
Through: Ms. Urvi Mohan, Adv. for Mr. Sanjoy
Ghose, ASC, GNCTD.
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:18.02.2021
18:47:32
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 18.02.2021 Learned counsel for the respondents states, counter-affidavits have been filed in the Registry yesterday. The same are not on record. Learned counsel for the respondents to get the same placed on record.
Learned counsel for the petitioners states, he does not wish to file rejoinder-affidavits. His statement is taken on record.
List these petitions for hearing on March 9, 2021.
V. KAMESWAR RAO, J FEBRUARY 18, 2021/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:18.02.2021 18:47:32