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[Cites 0, Cited by 0] [Section 63K(1)] [Section 63K] [Entire Act]

State of West Bengal - Subsection

Section 63K(1)(c) in The West Bengal Factories Rules, 1958

(c)For factories employing above 250 workers :-
(i)there shall be one full time Factory Medical Officer for factories employing upto 1000 workers and one more Factory Medical Officer for every additional 500 workers or part thereof;
(ii)there shall be an Occupational Health Centre having at least two rooms each with a minimum floor area of 15 sq.metres with floors and walls upto a height of 1.5 metres made of smooth and impervious surface;
(iii)the center shall be provided with adequate ventilation and illumination as well as equipment as per the schedule annexed to this rule;
(iv)there shall be one qualified nurse, one qualified and trained dresser-cum-compounder and one sweeper-cum-ward boy in each shift; and
(v)the center shall be suitably equipped to manage medical emergencies.