Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 199 in The U.P. Co-operative Societies Rules, 1968 199. [* * *] [Rules 198 and 199 deleted by Notification No. 196-C-1/XII-CA-5(1)-69-B., dated 15-6-1972, published in UP. Gazette (Extraordinary), dated 20-6-1972, pages 5-10.]
