Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] Andaman and Nicobar Islands - Subsection Section 115(b) in The Andaman and Nicobar Islands Port Rules, 2004 (b)An officer of the vessel shall be on watch and an attendant shall be stationed at the flexible connecting pipe.
