Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 5 in The Goa Medical Council Rules, 1995 5. Returning Officer. - The Registrar shall normally be the Returning Officer. However, the Council shall have the powers to appoint an independent Returning Officer.
