Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act] State of Tripura - Subsection Section 66(1)(b) in The Tripura Co-operative Societies Rules, 1976 (b)remove the committee and appoint one or more administrators, who need not be members of the society, to manage the affairs of the society; or