Delhi High Court - Orders
Lg Polymers India Private Limited vs S.J. Polymers & Anr on 19 October, 2023
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 646/2021
LG POLYMERS INDIA PRIVATE LIMITED
.....Plaintiff
Through: Mr. Neil Hildreth, Adv. (through
VC) with Mr. Kshitiz Arya, Advs.
versus
S.J. POLYMERS & ANR.
.....Defendant
Through: Mr. Pranav Sharma & Mr. Dinesh
Singh Chaudhary, Advs.
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. DEVENDER
KUMAR GARG (DHJS)
ORDER
% 19.10.2023 IA No. 16521/2021 (by plaintiff u/O XXXIX Rules 1 & 2 CPC) & IA No. 16522/2021 (by plaintiff for exemption from pre- institution mediation u/s 12A of the Commercial Courts Act)
1. Pleadings qua the captioned IA are already complete. CS(COMM) 646/2021
2. Pleadings in the matter are already complete and the matter is at the stage of admission/denial of documents.
3. Soft copy as well as hard copy of the Joint Document Schedule already filed.
4. It is submitted that the defendants have not filed any document in the present matter.
5. Hard copies of documents not filed by the plaintiff. Time sought. Let the same be filed at least two days before the next date of hearing.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 00:34:16
6. Re-notify the matter for admission/denial of documents and further proceedings on 04th November, 2023.
DEVENDER KUMAR GARG (DHJS) JOINT REGISTRAR (JUDICIAL) OCTOBER 19, 2023/v Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 00:34:16