Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(3) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004 (3)The head office of the forum shall be at such place(s) as each distribution licensee may specify in accordance with the sub-clause 3 (2).
