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[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(6)(b) in The Rajasthan Sales Tax Rules, 1995

(b)who is a works contractor and exclusively under-takes the execution of contracts relating to building, road, dam, bridge, canal or other notified work and opts for exemption from tax on payment of exemption fee as notified by the State Government.