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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(2)(e) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(e)ensure that no financial irregularity is committed and take steps to set right any irregularities pointed out during audit;