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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(3)(ddd) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(ddd)[ the member of the West Bengal Legislative Assembly elected thereto from the constituency comprising the principal market yard or the major part of it: [Substituted by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1981, section 5(c)(iv).]