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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(4) in The Punjab Bhudan Yagna Act, 1955

(4)The Revenue Officer shall also affix a copy of the notice referred to in sub-section (3) on the notice board of his Court and shall cause it to be published by beat of drums in the village where the land is situate.