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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(1)(e) in The Maharaja Sayajirao University of Baroda Act, 1949

(e)where affiliation in sought in any brunch of experimental science, that arrangements have been or will be made in conformity with the statutes and Ordinances for imparting instruction in that branch of science in a properly equipped laboratory or museum ;