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State of Rajasthan - Section

Section 88 in Rajasthan Registration Rules, 1955

88. Numbering of complete new Register Books and destruction of old Register Book.

- When an entire book is re-copied, the new book shall bear the same number as the old one. After the entries in the new book have been compared with the entries in the old book and the new book certified by the registering officer as aforesaid. the old book shall be destroyed and a note about its destruction shall be made hi the catalogue of records. Such note shall also show the number of the new book in which the entries from the old book have been re-copied.