Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Tamilnadu - Subsection Section 23(4) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (4)report to the market committee or Board, as the case may be, monthly receipt and expenditure and the financial position including the audit objection;
