Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Jharkhand - Subsection Section 79(28) in Bihar Education Code, 1961 (28)subject to the provisions of Article 358 of this Code, to appoint Superintendents of hostels attached to Government schools when the total emoluments do not exceed Rs. 240 per mensem;
