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[Cites 0, Cited by 17] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Securities and Exchange Board of India Act, 1992

(2)Words and expressions used and not defined in this Act but defined in the Securities Contracts (Regulation) Act, 1956 (42 of 1956) or the Depositories Act, 1996, shall have the meanings respectively assigned to them in that Act