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[Cites 0, Cited by 0] [Section 287(1)] [Section 287] [Entire Act]

State of Chattisgarh - Subsection

Section 287(1)(d) in The Chhattisgarh Municipalities Act, 1961

(d)cause mains and pipes to be shut off so as to give greater pressure of water in or near the place where the fire has occurred;