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Union of India - Section

Section 26A in The Emigration Rules, 1983

26A. [ Withdrawal of the certificate of registration of recruiting agent during suspension.

- Where an order suspending the operation of the registration certificate of the recruiting agent has been issued by registering authority, under sub-section (2) of section 14 of the Act, the certificate of that recruiting agent may be withdrawn by the registering authority, for the period for which the suspension of certificate has been ordered and for the periods of further extensions of suspension of such certificate, if any.]Annexure-I(To be given on Stamp paper of one hundred rupees, duly notarized)Undertaking