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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(C) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(C)Un-aided Minority Professional Institution. - The seats to be allotted in each Un-aided Minority Professional Institution under these Rules for Admission of Candidates shall be classified as: