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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Goa - Subsection

Section 107(d) in The Goa, Housing Board Act, 1968

(d)obtain such legal advice and assistance as he may think it necessary or expedient to obtain, or as may be desired by the Board to obtain, for any of the purposes referred to in the foregoing clauses or for securing the lawful exercise or discharge of any power or duty vested in or imposed upon the Board or any officer or other employee of the Board.