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State of Sikkim - Section

Section 62 in Sikkim Panchayat Act, 1993

62. Rights of individual members.

- At a meeting of a Zilla Panchayat, a member may move any resolution and put questions to the Adhyaksha or Upadhyaksha, as the case may be, on matters connected with the administration of Zilla Panchayat or execution of rural works or schemes entrusted to or undertaken by such Zilla Panchayat.