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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(2)(e) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(e)the application of the provisions of the Code of Civil Procedure, 1908 (Central Act V of 1908), to applications, appeals and proceedings under this Act;