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Union of India - Section

Section 216 in The Indian Post Office Rules, 1933

216.

The gratuities shall be payable at the time when the mail bags are made over to the masters of the ships by which they are to be conveyed and on the granting of a receipt for the bags in the form below.-Received from the Postmaster the following mail bags:-
|- From To No. Remarks
 
|- Total (In figures and words)
|-  
Dated| A.M.P.M.
MasterS.S. "__________"N.B. - When one from is not sufficient for all the entries, the forms which are used must be numbered in consecutive order, and the word "Last" must be written at the top of the last form.IX. - Authorising Postal Officials to Search for and to Intercept Certain Prohibited Articles