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[Entire Act]
Union of India - Section
Section 216 in The Indian Post Office Rules, 1933
216.
The gratuities shall be payable at the time when the mail bags are made over to the masters of the ships by which they are to be conveyed and on the granting of a receipt for the bags in the form below.-Received from the Postmaster the following mail bags:-| |- | From | To | No. | Remarks |
| |- | Total (In figures and words) |
| |- |
| Dated| A.M.P.M. |