Allahabad High Court
Vijai @ Vijay Kumar Maurya vs State Of U.P. & Another on 22 July, 2010
Author: Ashok Kumar Roopanwal
Bench: Ashok Kumar Roopanwal
Court No. - 50 Case :- CRIMINAL REVISION No. - 2757 of 2010 Petitioner :- Vijai @ Vijay Kumar Maurya Respondent :- State Of U.P. & Another Petitioner Counsel :- P.S. YadaV,Rajesh Kumar Respondent Counsel :- Govt. Advocate Hon'ble Ashok Kumar Roopanwal,J.
Issue notice to the respondents, who may file objection by the next date fixed in the matter.
Put up as a fresh case on 10.8.2010. Order Date :- 22.7.2010 Pcl