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Allahabad High Court

Vijai @ Vijay Kumar Maurya vs State Of U.P. & Another on 22 July, 2010

Author: Ashok Kumar Roopanwal

Bench: Ashok Kumar Roopanwal

Court No. - 50

Case :- CRIMINAL REVISION No. - 2757 of 2010
Petitioner :- Vijai @ Vijay Kumar Maurya
Respondent :- State Of U.P. & Another

Petitioner Counsel :- P.S. YadaV,Rajesh Kumar
Respondent Counsel :- Govt. Advocate

Hon'ble Ashok Kumar Roopanwal,J.

Issue notice to the respondents, who may file objection by the next date fixed in the matter.

Put up as a fresh case on 10.8.2010. Order Date :- 22.7.2010 Pcl