Section 19(3) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961
(3)[ to provide by regulations courses of study for different examinations held by the Parishad;] [[Clause (3) substituted by W.B. Act 11 of 1967, which was earlier as under:-'(3) to draw up syllabuses of study for different examinations held by the Parishad;'.]]
