Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Vertex Customer Services India Pvt Ltd on 19 January, 2018
Bench: Kurian Joseph, Amitava Roy
ITEM NO.11 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41889/2017
(Arising out of impugned final judgment and order dated 24-05-2017
in ITA No. 418/2017 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI-9
NEW DELHI Petitioner(s)
VERSUS
VERTEX CUSTOMER SERVICES INDIA PVT LTD Respondent(s)
(IA No.1959/2018-CONDONATION OF DELAY IN FILING)
Date : 19-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. K. Radhakrishnan,Sr.Adv.
Mr. Tara Chandra Sharma,Adv.
Mr. H.R. Rao,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A. No.11341/2016.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2018.01.20 12:57:36 IST Reason: