Section 15 in V. O. Chidambaranar Port Trust (Licensing of Stevedoring and Shore Handling Agents) Regulations, 2018
15. Interpretation.
- If any question arises as to the interpretation of these regulations, the same shall be decided by the Board.Form - A(see clause (a) of regulation 4 and clause (i) of regulation 5)V.O. Chidambaranar Port Trust(Traffic Department)ToThe Traffic Manager,VO Chidambaranar Port Trust.Application Form for the Grant/renewal of Stevedoring Licence
