Madhya Pradesh High Court
Makhan Lal vs Parmanand Mahehswari Trust Committee ... on 28 August, 2017
SA-912-2017
(MAKHAN LAL Vs PARMANAND MAHEHSWARI TRUST COMMITTEE SAGR MOHANGAR)
28-08-2017
Shri Ishan Soni, learned counsel for the appellant.
Shri Sharad Gupta, learned counsel for the respondents on caveat.
The records of the courts below have not yet been received. List this second appeal for admission immediately after the records are received.
(VIJAY KUMAR SHUKLA) JUDGE ps