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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(2)(h) in The West Bengal Development Corporation Act, 1954

(h)the date by which and the form in which the budget shall be prepared and submitted in each year and the limits and conditions under which the Corporation may incur expenditure in excess of the limit provided in the budget under section 28;