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Madras High Court

M/S.Icici Prudential Life Insurance ... vs The Superintendent Of Police on 20 March, 2024

Author: G.K.Ilanthiraiyan

Bench: G.K.Ilanthiraiyan

                                                                                           Crl.OP.No.6832 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                          DATED             :       20.03.2024

                                             CORAM:
                            THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN

                                                Crl.O.P.No.6832 of 2023

                     M/s.ICICI Prudential Life Insurance Co.Ltd.,
                     Unit No.1A & 2A, Raheja Tipco Plaza,
                     Rani Sati Marg, Malad (East),
                     Mumbai-400 097.
                     Rep by Mr.S.A.Mohamed Adam,
                     Branch Manager having Office at
                     LKS Towers, 3rd and 4th Floor,
                     2nd Avenue, Main Road,
                     Anna Nagar, Chennai-600 040.                                            ... Petitioner
                                                       Vs.

                     1. The Superintendent of Police,
                        Namakkal District.
                     2. Inspector of Police,
                        Namakkal Police Station,
                        Namakkal District.
                     3. P.Sivakani                                                        ... Respondents

                     PRAYER: Criminal Original Petition is filed under Section 482 of
                     Cr.P.C, to direct the first respondent to further investigate into the false
                     report filed by the second respondent dated 30.11.2020 before the
                     Judicial Magistrate Court at Namakkal in collusion with the third
                     respondent, as stated in the complaint dated 09.04.2022 filed before the
                     first respondent, in accordance with law and file a report.


                                     For Petitioner         : Mr.S.Suresh



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                                                                                             Crl.OP.No.6832 of 2023

                                        For Respondents : Mr.A.Gopinath,
                                                          Government Advocate (Crl.Side)
                                                          for R1 and R2

                                                               : M/s.V.Kayalvizhi for R3

                                                        ORDER

When the matter is taken up for hearing today, the learned Government Advocate (Crl.Side) appearing for the respondents 1 and 2 on instructions submitted that the matter has been settled before the State Consumer Forum, Chennai.

2. Recording the said submission, this Criminal Original Petition is closed.

20.03.2024 Vv To

1. The Superintendent of Police, Namakkal District.

2. Inspector of Police, Namakkal Police Station, Namakkal District.

3. The Public Prosecutor, Madras High Court, Chennai.

4. The State Consumer Forum, Chennai.

G.K.ILANTHIRAIYAN, J.

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