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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(3)(i) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(i)whenever any expansion or modification having implication on safety and health of the building worker is made in such building or other construction work; or