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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(2)(z) in Code on Wages, 2019

(z)the other powers to be exercised by the Inspector-cum-Facilitator under sub-section (5) of section 51;
(za)the manner of imposing fine under sub-section (1) of section 56;
(zb)the manner of composition of offence by a Gazetted Officer specified under sub-section (4) of section 56;
(zc)any other matter which is required to be, or may be, prescribed under the provisions of this Code.