Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 41(1)] [Section 41] [Entire Act] Union of India - Subsection Section 41(1)(f) in The Code of Criminal Procedure, 1973 (f)who is reasonably suspected of being a deserter from any of the Armed Forces of the Union; or -