Himachal Pradesh High Court
M/S Aargee Consultants Private Limited vs . State Of H.P. on 20 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
M/s Aargee Consultants Private Limited vs. State of H.P. .
& others.
CWP No.7356 of 2022.
20.10.2022. Present: Mr. B.C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondent Nos. 1 and 3.
CWP No. 7356 of 2022 & CMP No.14725 of 2022.
Notice. Mr. Vinod Thakur, learned Additional Advocate General, appears and waives service of notice on behalf of respondent Nos. 1 and 3. 'Dasti' notice be issued for the service of respondent No.2, returnable for 03.11.2022, on taking steps during the course of the day.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 20th October, 2022.
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