Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(3) in THE RAJASTHAN MADARSA BOARD ACT, 2020 (3)A member, other than ex-officio member, shall cease to hold office if, at any time,he becomes subject to any of disqualifications referred to in sub-section (1) of section 7.
