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Madhya Pradesh High Court

Shiv Prasad Soni vs Ramavtar Soni on 16 October, 2019

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 MP-5224-2019 The High Court Of Madhya Pradesh MP-5224-2019 (SHIV PRASAD SONI Vs RAMAVTAR SONI) 1 Jabalpur, Dated : 16-10-2019 Ms. Manju Verma, learned counsel for the petitioner, is directed to file copy of the application under Order 14, Rule 5 of C.P.C. in respect of which, the impugned order has been passed.

List the case in the week commencing 04.11.2019.

(SUBODH ABHYANKAR) JUDGE Vikram Digitally signed by VIKRAM SINGH Date: 16/10/2019 16:57:27