Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139(1)] [Section 139] [Entire Act] State of Maharashtra - Subsection Section 139(1)(m) in The Maharashtra Prohibition Act (m)direct that licences of the kind specified in such order shall be granted to persons specified in such order; and