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[Cites 0, Cited by 0] [Section 9E] [Entire Act]

State of Kerala - Subsection

Section 9E(7) in Kerala Marine Fishing Regulation Act, 1980

(7)Where the authorised officer refuses to grant such registration, the reasons for such refusal shall be recorded in writing and an order of refusal shall be communicated to the owner of the fishing net production unit together with the reasons thereof.