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[Cites 0, Cited by 0] [Section 93(6)] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(6)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)Projection-No wall sign shall extend above the top of the wall or beyond the ends of the wall to which it is attached. At any place where pedestrians may pass along a wall, any wall sign attached thereto shall rot project more than 7.5 centimetres therefrom within a height of 2.5 metres measured from the level of such place,