Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(4) in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983 (4)The aforesaid fees for the grant of consent shall be paid through Bank Drafts drawn in favour of the State Board.
