Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 9 in The Citizenship (Amendment) Act, 2003 9. Amendment of section 9.- In section 9 of the principal Act, in sub- section (2), for the word" person", the words" citizen of India" shall be substituted.
