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Punjab-Haryana High Court

Shyam Singh vs Uhbvnl, Panchkula And Ors on 4 July, 2018

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

     IN THE HIGH COURT OF PUNJAB AND HARYANA
                  AT CHANDIGARH

                                        CWP No. 15893 of 2018
                                        Date of Decision: 04.07.2018

Shyam Singh
                                                           ...Petitioner
                         Vs.
UHBVNL, Panchkula and others
                                                           ...Respondents

CORAM:- HON'BLE MR.JUSTICE RAJIV NARAIN RAINA

Present:     Mr. V.D. Sharma, Advocate,
             for the petitioner.

RAJIV NARAIN RAINA, J. (Oral)

For detailed order, see order of even date in CWP No. 15892 of 2018, Vijay Kumar Vs. UHBVNL, Panchkula and others.

(RAJIV NARAIN RAINA) 04.07.2018 JUDGE kv Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 07-07-2018 23:01:33 :::