Punjab-Haryana High Court
Shyam Singh vs Uhbvnl, Panchkula And Ors on 4 July, 2018
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 15893 of 2018
Date of Decision: 04.07.2018
Shyam Singh
...Petitioner
Vs.
UHBVNL, Panchkula and others
...Respondents
CORAM:- HON'BLE MR.JUSTICE RAJIV NARAIN RAINA
Present: Mr. V.D. Sharma, Advocate,
for the petitioner.
RAJIV NARAIN RAINA, J. (Oral)
For detailed order, see order of even date in CWP No. 15892 of 2018, Vijay Kumar Vs. UHBVNL, Panchkula and others.
(RAJIV NARAIN RAINA) 04.07.2018 JUDGE kv Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 07-07-2018 23:01:33 :::