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[Cites 0, Cited by 1] [Section 8(1)] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(1)(a) in The Bombay Forward Contracts Control Act, 1947

(a)in accordance with such bye-laws, made under Section 6 or 7 relating to the entering into, making or performance of such contracts, as may be specified in the bye-laws. or