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[Cites 0, Cited by 0] [Section 74A(4)] [Section 74A] [Entire Act]

Union of India - Subsection

Section 74A(4)(i) in The Drugs and Cosmetics Rules, 1945

(i)provide and maintain to the satisfaction of the licensing authority adequate staff and adequate laboratory facilities for carrying out tests of strength, quality and purity of the substances manufactured by him; or