Section 17B in The West Bengal State Health Service Act, 1990
17B. [ Seniority of persons appointed to the posts in the West Bengal Public Health-cum-Administrative Service. [Section 17B inserted by W.B. Act 26 of 2003.]
- The seniority of persons appointed to any post in the West Bengal Public Health-cum-Administrative Service and the inter se seniority between such persons shall be determined in such manner as may be prescribed.]
