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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(2)(d) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(d)any contributions or grants made to the Trust by Government or by any local authority, trust or other institution;